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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(v) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

(v)[ for section 38, the following section shall be substituted, namely:- [Substituted by Maharashtra Act No. 38 of 2018, dated 26.4.2018.]