Calcutta High Court (Appellete Side)
Malay Kumar Maitra And Another vs Union Of India And Others on 1 September, 2021
September 1, 2021
AD 11
Court No.1
SG/s.biswas
WPA (P) 116 of 2021
Malay Kumar Maitra and another
vs.
Union of India and others
(Through Video Conference)
Mr. Amales Ray,
Ms. Mousumi Bhowal, Advocates
... for the petitioners
(present in Court)
Mr. Suranshi Choudhury,
Ms. Maanika Roy, Advocates
... for the respondent Nos.11-14
(present in Court) Mr. Y. J. Dastoor, Addl. Solicitor General with Mr. Bhaskar Prasad Banerjee, Ms. Aishwarya Rajyashree, Advocates ... for the Union of India & Customs authority (present in Court) Let the learned counsel for the petitioners inform the respondent Nos.4 and 5 of the next date fixed for hearing of the writ petition.
The learned counsel for the present respondents seeks time to file affidavit-in-opposition.
Let the same be filed on or before November 9, 2021.
Affidavit-in-reply, if any, may be filed by the petitioners before the next date of hearing.
Adjourned to November 24, 2021.
[Rajesh Bindal, C.J.(A)] [Rajarshi Bharadwaj, J.]