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Delhi High Court - Orders

Omaxe Buildhome Pvt Ltd vs Ibrat Faizan on 22 February, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~45
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    CM(M) 1196/2021, CM Nos. 46693/2021 & 8352/2022
                                   OMAXE BUILDHOME PVT LTD
                                                                                     ..... Petitioner
                                                  Through: Mr. Karanjot Singh Mainee, Adv.
                                                              with Mr. Arjun Rekhi, Adv. and
                                                              Mr. B. Mund, AR
                                                  versus

                                    IBRAT FAIZAN
                                                                                          ..... Respondent
                                                        Through:     Mr. S.K. Pal, Adv.
                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                            ORDER

% 22.02.2022 This matter is being heard through video-conferencing.

CM No. 8352/2022

This is an application filed by the respondent under Section 340 Cr.PC. I have been informed by Mr.S.K. Pal that the respondent herein has filed an SLP against the order passed by this Court on December 22, 2021 which according to Mr.Pal, shall be listed within two weeks from today.

In view of the submission of Mr.Pal, re-notify the petition on March 29, 2022.

Interim order, if any, to continue.

V. KAMESWAR RAO, J FEBRUARY 22, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:23.02.2022 15:01:45