Madhya Pradesh High Court
M/S Parle Agro Private Ltd. vs Madhya Pradesh Pollution Control Board ... on 2 February, 2017
MCRC-13852-2016
(M/S PARLE AGRO PRIVATE LTD. Vs MADHYA PRADESH POLLUTION CONTROL BOARD ( M.P.P.C.B.
))
02-02-2017
Shri Surendra Singh, learned senior counsel with Shri Avinash Zargar,
learned counsel for the petitioners.
Shri Ashish Shroti, learned counsel for the respondent.
Heard arguments. The case is reserved for orders.
(RAJENDRA MAHAJAN) JUDGE ps