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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Chattisgarh - Subsection

Section 100(1)(b) in The Chhattisgarh Municipalities Act, 1961

(b)all public streams, tanks, reservoirs, cisterns, wells, springs, aqueducts, conduits, tunnels, pipes, pumps and other water works, and all bridges, buildings, engines, works, materials and things connected with or appertaining thereto, and also adjacent land not being private property, appertaining to any public tank or well;