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Supreme Court - Daily Orders

K.K. Saksena vs International Commission Of ... on 25 February, 2015

Bench: J. Chelameswar, A.K. Sikri

                                       IN THE SUPREME COURT OF INDIA

                                       CIVILL APPELLATE JURISDICTION

                                     REVIEW PETITION (C)NO.471 OF 2015
                                                     IN
                                       CIVIL APPEAL NO.11499 OF 2014


     K.K. SAKSENA                                                        Petitioner(s)

                                                    VERSUS

     INTERNATIONAL COMMISSION OF IRRIGATION
     AND DRAINAGE AND ORS.                                             Respondent(s)


                                                 O R D E R

Delay condoned.

We have considered the averments in the review petition. Having regard to the facts and issues involved, in our opinion, no case for review is made out. There is no error in the impugned order.

Hence, the Review Petition is dismissed.

......................J. (J. CHELAMESWAR) ......................J. (A.K. SIKRI) NEW DELHI FEBRUARY 25, 2015 Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.02.25 17:05:35 IST Reason: CHAMBER MATTER SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 471/2015 In C.A. No. 11499/2014 K.K. SAKSENA Petitioner(s) VERSUS INTERNATIONAL COMMISSION OF IRRIGATION AND DRAINAGE AND ORS. Respondent(s) (with appln. (s) for c/delay in filing review petition and permission to file additional documents) Date : 25/02/2015 This petition was circulated today.

CORAM :

HON'BLE MR. JUSTICE J. CHELAMESWAR HON'BLE MR. JUSTICE A.K. SIKRI By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed, in terms of the signed order.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER (Signed order is placed on the file)