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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(1) in The Shree Somnath Sanskrit University Act, 2005

(1)
(a)The Finance and Accounts Officer shall be appointed by the Vice-Chancellor in the manner prescribed under Section 18.
(b)The Finance and Accounts Officer shall be the principal finance officer of the University. He shall be a full time salaried officer and shall work directly under the control of the Vice-Chancellor.