Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 53 in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

53. Salary, Allowances and other terms and conditions of service of the Commissioner.

- Unless otherwise specified, the Commissioner for Persons with Disabilities shall be entitled to salary, allowances and all other perquisites as are available to the Principal Secretary to the State Government.