Bombay High Court
Sergi Transformer Explosion ... vs Ctr Manufacturing Industries Limited ... on 12 October, 2018
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 12th October, 2018
CALLED OUT FOR REJECTION :
117. NMAL/2248/2016 ) None present.
APP/15/2015 )
) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 02.11.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
118. NMAL/2379/2016 ) Ms. Nirali Sanghavi i/b Anand and Anand And
APP/247/2016 ) Khimani, Advocate for the Applicant.
NMS/497/2014 )
S/448/2012 ) Mr. Darpan Bhatia i/b HSA Advocates, Advocate for the
) Respondent.
) ) P.C.: The Applicant and/or his/her Advocate to remove office objections on the Application and to get the same numbered and/or registered on or before 12.11.2018, failing Application to stand rejected under the provisions of O.S. Rule 986 for non-compliance of office objections.
119. NMAL/2495/2016 ) None present.
APP/580/2015 )
NMS/588/2013 ) P.C.: The Applicant and/or his/her Advocate to
S/109/2013 ) remove office objections on the Application and to get
WITH ) the same numbered and/or registered on or before
NMAL/347/2014 ) 02.11.2018, failing Application to stand rejected under
APP/580/2015 ) the provisions of O.S. Rule 986 for non-compliance of
NMS/588/2013 ) office objections.
S/109/2013 )
WITH )
NMAL/2495/2016 )
APP/580/2015 )
NMS/588/2013 )
S/109/2013 )
12/10/2018 Prothonotary and Senior Master
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