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Karnataka High Court

Sri T Gunashekar vs M/S Southern Batteries Pvt. Ltd on 5 May, 2016

Author: Anand Byrareddy

Bench: Anand Byrareddy

                           1

  IN THE HIGH COURT OF KARNATAKA AT BENGALURU
           DATED THIS THE 5TH DAY OF MAY 2016
                        BEFORE
       THE HON'BLE MR. JUSTICE ANAND BYRAREDDY
                   Crl.R.P.NO.654/2016

Between:

Sri. T.Gunashekar,
Aged about 43 years,
Proprietor,
Bicron Industrial Company,
Airport ITPL Road,
Marathahalli,
Bengaluru - 560 043.                     ... Petitioner

(By Shri.Ram Singh.K, Advocate)

And:

M/s.Southern Batteries Pvt Ltd.,
#328, Bommasandra,
Jigani Link Road,
Bengaluru.
Represented by its
General Manager,
Marketing,
Sri.A.K.Surendra.                        ... Respondent

     This Criminal Revision Petition is filed under
Section 397 r/w 401 of Code of Criminal Procedure,
1973 praying to set aside the order dated 18.08.2015
passed by the III Additional District and S.J., Anekal,
passed in Criminal Appeal No.5010/2015.
                               2

     This Criminal Revision Petition coming on for
orders this day, the Court made the following:

                         ORDER

The petitioner is permitted to withdraw the petition.

Accordingly, the petition is dismissed as withdrawn.

Sd/-

JUDGE RS/* CT-VR