Karnataka High Court
Sri T Gunashekar vs M/S Southern Batteries Pvt. Ltd on 5 May, 2016
Author: Anand Byrareddy
Bench: Anand Byrareddy
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 5TH DAY OF MAY 2016
BEFORE
THE HON'BLE MR. JUSTICE ANAND BYRAREDDY
Crl.R.P.NO.654/2016
Between:
Sri. T.Gunashekar,
Aged about 43 years,
Proprietor,
Bicron Industrial Company,
Airport ITPL Road,
Marathahalli,
Bengaluru - 560 043. ... Petitioner
(By Shri.Ram Singh.K, Advocate)
And:
M/s.Southern Batteries Pvt Ltd.,
#328, Bommasandra,
Jigani Link Road,
Bengaluru.
Represented by its
General Manager,
Marketing,
Sri.A.K.Surendra. ... Respondent
This Criminal Revision Petition is filed under
Section 397 r/w 401 of Code of Criminal Procedure,
1973 praying to set aside the order dated 18.08.2015
passed by the III Additional District and S.J., Anekal,
passed in Criminal Appeal No.5010/2015.
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This Criminal Revision Petition coming on for
orders this day, the Court made the following:
ORDER
The petitioner is permitted to withdraw the petition.
Accordingly, the petition is dismissed as withdrawn.
Sd/-
JUDGE RS/* CT-VR