Bombay High Court
Vijay Mahadeo Deshpande And Others vs State Of Maharashtra, Thr. Secretary, ... on 30 August, 2023
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
14-wp 5596-23.odt
1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CIVIL WRIT PETITION NO. 5596 OF 2023
Vijay Mahadeo Deshpande and ors.
-Vs-
State and ors.
-------------------------------------------------------------------------------------------------------------
Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
--------------------------------------------------------------------------------------------------------
Mr.P.N.Shende, counsel for the petitioners.
Mr. S.A.Ashirgade A.G.P for respondent No.1.
CORAM :A.S.CHANDURKAR &
MRS.VRUSHALI V. JOSHI, JJ.
DATED :30.08.2023.
1. The petitioners, who are untrained teachers, are seeking pensionary benefits by relying upon the decision in Writ Petition No.6143 of 2016 (Smt.Umabai Ramkrishna Deshmukh Vs. The State of Maharashtra and ors.) decided at Aurangabad Bench.
2. Issue notice to the respondents, returnable in four weeks.
3. Learned Additional Government Pleader waives service of notice for respondent No.1.
JUDGE JUDGE Signed by: Kavita P Tayade Designation: PA To Honourable Judge Kavita Date: 30/08/2023 17:34:49