Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Himachal Pradesh - Subsection Section 13(3) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999 (3)No contract which is not in accordance with the provisions of this Act and the regulations shall be binding on the Authority.
