Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 168 in Punjab Jail Manual, 1996 168. Medical Examination of Prisoners. - The Medical Officer or Additional Medical Officer shall subject each prisoner to medical examination once a quarter and record the state of his health in his history ticket.
