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[Cites 0, Cited by 1] [Section 2(17)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(17)(ii) in The Employees' State Insurance Act, 1948

(ii)in any establishment under the control of any department of any Government in India, the authority appointed by such Govern­ment in this behalf or where no authority is so appointed, the head of the Department;