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Bombay High Court

Cci Projects Private Limited Mumbai- ... vs Sriram Krishnan And Ors on 27 March, 2023

Author: Madhav J. Jamdar

Bench: Madhav J. Jamdar

                                                                       23-sa-472-2021.doc
Pallavi


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                CIVIL APPELLATE JURISDICTION

                                    SECOND APPEAL NO.472 OF 2021

          CCI Projects Private Limited
          Mumbai 400066                                       ...Appellant
               Versus
          Sriram Krishnan                                     ...Respondent

                                              WITH
                               INTERIM APPLICATION NO.4205 OF 2021
                                               IN
                                  SECOND APPEAL NO.472 OF 2021

          CCI Projects Private Limited
          Mumbai 400066                                      ...Appellant
               Versus
          Sriram Krishnan                                     ...Respondent

                                              WITH
                                  SECOND APPEAL NO.479 OF 2021
                                              WITH
                               INTERIM APPLICATION NO.4242 OF 2021
                                               IN
                                  SECOND APPEAL NO.479 OF 2021

          CCI Projects Private Limited
          Mumbai 400066                                      ...Appellant
               Versus
          Rajesh Kumar Chaudhary and Anr.                    ...Respondents

              Mr. Naushad Engineer a/w Mr. Chirag Kamdar a/w Abir Patel and
               Lavina Bhargava i/b. M/s. Wadia Ghandhy & Co. for the Appellant/
               Applicant.

              Mr. Harshad Bhadbhade for Respondent Nos.1 and 2.


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                                                                           23-sa-472-2021.doc
Pallavi

                                            CORAM : MADHAV J. JAMDAR, J.

DATE : 27th MARCH 2023 P.C. :

1. Leave to amend Appeal memo. Amendment be carried out forthwith.
2. Statement of learned counsel appearing for the Respondents to continue till next date.
3. Stand over to 10th April 2023 (fairly high on board).

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