Bombay High Court
Cci Projects Private Limited Mumbai- ... vs Sriram Krishnan And Ors on 27 March, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
23-sa-472-2021.doc
Pallavi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL NO.472 OF 2021
CCI Projects Private Limited
Mumbai 400066 ...Appellant
Versus
Sriram Krishnan ...Respondent
WITH
INTERIM APPLICATION NO.4205 OF 2021
IN
SECOND APPEAL NO.472 OF 2021
CCI Projects Private Limited
Mumbai 400066 ...Appellant
Versus
Sriram Krishnan ...Respondent
WITH
SECOND APPEAL NO.479 OF 2021
WITH
INTERIM APPLICATION NO.4242 OF 2021
IN
SECOND APPEAL NO.479 OF 2021
CCI Projects Private Limited
Mumbai 400066 ...Appellant
Versus
Rajesh Kumar Chaudhary and Anr. ...Respondents
Mr. Naushad Engineer a/w Mr. Chirag Kamdar a/w Abir Patel and
Lavina Bhargava i/b. M/s. Wadia Ghandhy & Co. for the Appellant/
Applicant.
Mr. Harshad Bhadbhade for Respondent Nos.1 and 2.
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23-sa-472-2021.doc
Pallavi
CORAM : MADHAV J. JAMDAR, J.
DATE : 27th MARCH 2023 P.C. :
1. Leave to amend Appeal memo. Amendment be carried out forthwith.
2. Statement of learned counsel appearing for the Respondents to continue till next date.
3. Stand over to 10th April 2023 (fairly high on board).
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