Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 35(1)] [Section 35] [Entire Act] Union of India - Subsection Section 35(1)(iia) in The Income Tax Act, 1961 (iia)any sum paid to a company to be used by it for scientific research: