Delhi High Court - Orders
Medical Council Of India vs Sangeeta Sharma And Anr on 22 February, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, A. K. Chawla
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10451/2017, CM APPL. 42707-42708/2017 & 42710/2017
MEDICAL COUNCIL OF INDIA ..... Petitioner
Through: Mr. Vikas Singh, Sr. Adv. with Mr.T.
Singhdev, Ms. Puja Sarkar,
Ms.Manpreet Kaur Bhasin,
Ms.Amandeep Kaur, Ms.Bichelle
Biakthansangi Das, Mr. Tarun Verma
and Mr. Abhijit Charavarty,
Advocates.
versus
SANGEETA SHARMA AND ANR. ..... Respondents
Through: Mr. Adit S. Pujari and Ms. Surabhi
Dhar, Advocates for R-1.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 22.02.2019 Arguments heard. Judgment reserved.
VIPIN SANGHI, J A. K. CHAWLA, J FEBRUARY 22, 2019 rc