Section 21 in The Haryana and Punjab Agricultural Universities Act, 1970
21. Deans of colleges
(1)Each college shall have a Dean who shall be a whole-time officer and shall be appointed by the Vice-Chancellor with the approval of the Board.(2)The Dean shall be responsible to the Vice-Chancellor for all matters concerning his college.(3)The Dean shall be responsible for the organisation and the conduct of resident instruction of the Departments of the college.
