Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30C(2)] [Section 30C] [Entire Act]

Union of India - Subsection

Section 30C(2)(g) in The National Institute Of Pharmaceutical Education And Research Act,1998

(g)to perform such other functions as are assigned to it by or under this Act.