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Bengal Presidency - Section

Section 50 in The Calcutta Suburban Police Act, 1866

50. Powers of Deputy Commissioner.—

The Additional, Joint, Deputy, Additional Deputy or Assistant Commissioner of Police for the town of Calcutta may, under the orders of the Commissioner, perform all or any of the duties, exercise all or any of the powers of perform all or any of the functions vested in the latter by the provisions of this Act .