Delhi High Court - Orders
Dinesh Kumar @ Sikander vs State Govt Of Nct Of Delhi on 28 February, 2019
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 873/2017 & Crl. M.A. 19046/2017
DINESH KUMAR @ SIKANDER ..... Petitioner
Through None.
versus
STATE GOVT OF NCT OF DELHI ..... Respondent
Through Ms. Kusum Dhalla, Addl. PP for the
State
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 28.02.2019 None appears for the petitioner. Petition is dismissed for non prosecution.
SANJEEV SACHDEVA, J FEBRUARY 28, 2019 'rs'