Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Andhra Pradesh - Subsection Section 30(b) in Hyderabad City Police Act, 1348F (b)who is liable to be punished for an offence before him under Sections 59, 61,64,65, and Subsections (e), (g) and (i) of Section 66 and Sections 67, 69,70,71 and Sub-section
