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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(20) in The Tamil Nadu Co-Operative Societies Act, 1983

(20)"oil-seeds growers society" means a registered society which has as its principal object the arranging for, and the undertaking of, purchase of oil-seeds produced by its members and storing, processing and marketing of such oil-seeds and their prod nets and includes any registered society which has as its principal object the provision of facilities for the operation of an oil-seeds growers society;