Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Gujarat - Subsection Section 19(x) in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012 (x)harassing or doing bodily harm to the staff employed by the Board for the conduct of the Examination, or
