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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Tripura - Subsection

Section 60(1)(vi) in Tripura Panchayats Act, 1993

(vi)fees on licence for running trade, wholesale or retail, within the jurisdiction of the Gram Panchayat unless such licence or such trade is prohibited under any law for the time being in force ;