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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Maharashtra - Subsection

Section 123(2)(t) in The Maharashtra Industrial Relations Act, 1946

(t)the form of notice and the other persons to be prescribed under subsections (1) and (2) and the manner of approach and the period to be prescribed under the proviso to sub-section (4) of section 42;