Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 344 in Bihar Education Code, 1961

344. Fees and free-studentship.

(1)The rates of fees and the percentage of free-studentships fixed must not be such as to make the school compete unfairly with any neighbouring schools.
(2)The fees charged, if any, shall be punctually realized.