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State of Rajasthan - Section

Section 9 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Terrorist Squad) Rules, 2011

9. Eligibility for Selection.

- Only such persons shall be eligible for consideration for appointment to post(s) who fulfil the condition laid down in Schedule-I on 1st of April of the year in which they are considered:Provided that the Selection Committee shall have powers to relax the requirements of age limit, if any, fixed for eligibility in Schedule-I in the case of specially deserving candidates with significant experience/expertise in the field of their duties as also the linguists-Hindi, English, Urdu, Gujarati, Marathi, etc.