Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(1)(n) in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(n)omitting or refusing to report, as soon as it comes to her knowledge, the occurrence of any fire, any plot or conspiracy, any escape, or any attack or preparation for attack upon any inmate or official of the home.