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[Cites 0, Cited by 0] [Section 172(2)] [Section 172] [Entire Act]

State of Telangana - Subsection

Section 172(2)(b) in Telangana Land Revenue Act, 1317 F.

(b)where the appointment of the officials is subject to furnishing security, the manner in which security shall be taken from them and the nature and the amount of such security;