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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(5) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(5)Considering the number of Society/Trust's members and number of teachers in school, it should submit a single colour photograph of size in 8 inches x 5 inches or 7 inches x 5 inches or 6 inches x 4 inches as follows :-
(a)A front and rear side coloured photograph of school building.
(b)A Group photo of all members of the Society/Trust.
(c)A Group photo of all teachers and staff of the school.
(d)A Photograph of separate toilet blocks for girls and boys.
(e)A Photograph showing Library, Principal room, Staff room, Laboratory and available class rooms.
The photographs of members of Society/Trust, teachers and staff should be taken in front of the school building so that school building may be visible in background. Photograph should not be computer generated.