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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(1) in The Hampi World Heritage Area Management Authority Act, 2002

(1)There shall be a State Level Committee consisting of the following members, namely:-
(a)The Chief Minister - Chairperson
(aa)The Minister in charge of Bellary District - Vice Chairperson
(b)The Minister in charge of Kannada and Culture - Member.]1
(c)The Minister in charge of Tourism.
(d)Members of the Parliament and the State Legislature representing the part or whole of heritage area whose constituency lie within the jurisdiction of the Authority.
(e)The Additional Chief Secretary to Government of Karnataka.
(f)The Secretary to Government, in charge of Kannada and Culture Department - Member Secretary
(g)Director General, Archaeological Survey of India or his nominee.
(h)The Secretary to Government, in charge of Finance Department.
(i)The Secretary to Government in-charge of Toursim.
(j)Chairperson of the Authority.
(k)The Director of Town Planning, Government of Karnataka.