Jharkhand High Court
Mr. Rakesh Kumar Sinha vs 6/11.08.2020 The Present Writ Petition ... on 11 August, 2020
Author: Rajesh Shankar
Bench: Rajesh Shankar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 4385 of 2019
-----
CORAM: HON'BLE MR. JUSTICE RAJESH SHANKAR
-----
For the Petitioner : Mr. Rakesh Kumar Sinha, Advocate For the Respondent-State :
-----
06/11.08.2020 The present writ petition is taken up today through Video conferencing.
When the writ petition is called out, a prayer for adjournment is made on behalf of Mr. R.S.P. Sinha, the learned Senior Counsel for the petitioner on the ground that he is unwell today.
In view of the said prayer, put up this case under appropriate heading after two weeks.
(Rajesh Shankar, J.) Manish