Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 12 in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000 12. Books of account and register. - Board shall maintain the under-mentioned books of account and register in the form as stated against each book of account and register :-
