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[Cites 0, Cited by 0] [Section 31(8)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(8)(b) in Protection of Plant Varieties and Farmers' Rights Rules, 2003

(b)In case the opposition is found to be frivolous, the Registrar may direct payment of cost as determined by him to the applicant from out of the security amount received and the balance of the security amount shall be deposited in the Authority.