Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Bihar - Section Section 51 in The Bihar Agricultural Produce Markets Act, 1960 51. Powers of Chief Commissioner to delegate its power. - The Chief Commissioner may delegate any of its powers or functions under this Act to any class I officer.
