Section 4(3)(b) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

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State of Bihar - Subsection

Section 4(3)(b) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(b)Age Limit. - The age limit for candidates for general competitive examination shall not be less than 18 years as on the date fixed by the Commission, and should not exceed the maximum age limit determined by the Government (General Administration Department) from time to time. ^

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State of Bihar - Subsection

Section 4(3)(b) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011