Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 826] [Entire Act] Bengal Presidency - Subsection Section 826(b) in Police Regulations, Bengal , 1943 (b)Leave account. - F. R. Form No. 9A shall be maintained for each clerk and shall be kept with the service book. The head clerk shall check and initial each account. (See regulation 919.)