Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 108(3)] [Section 108] [Entire Act]

State of Andhra Pradesh - Subsection

Section 108(3)(a) in Andhra Pradesh Capital Region Development Authority Act, 2014

(a)for carrying out such works for the maintenance of a building or land that do not materially alter or affect the building or land;