Supreme Court - Daily Orders
Assistant Manager, Syndicate Bank vs T.P.Satheesan Pillai (D) Thru Lrs. on 19 April, 2016
ITEM NO.93 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 7577-7578/2011
SYNDICATE BANK Appellant(s)
VERSUS
T.P.SATHEESAN PILLAI (D) THRU LRS. Respondent(s)
WITH
C.A. No. 7579-7580/2011
(With Office Report)
Date : 19/04/2016 These appeals were called on for hearing today.
For Appellant(s) Ms.Shaheen,Adv.
Mr. Puneet Taneja,Adv.
For Respondent(s) Ms.Arushi,Adv.
Mr. P. V. Dinesh,Adv.
Mr. A. Raghunath,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the parties have failed to file the statement of case within the statutory period. Viewed thus, these matters shall be processed for listing before the Hon'ble Court as per rules.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.04.19 16:48:37 TLT Reason: