Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 50D in The Indian Post Office Rules, 1933 50D. [ International Air Parcels. [Inserted by Notification No. G.S.R. 1475(E), dated 1.12.2017 (w.e.f. 30.3.1933).] - The tariff of International Air Parcel shall be as specified in Schedule-II.
