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Union of India - Section

Section 4 in The Postgraduate Medical Education Regulations, 2000

4. Statement of the Competencies.

- Keeping in view the general objectives of postgraduate training, each discipline shall aim at development of specific competencies which shall be defined and spelt out in clear terms. Each department shall produce a statement and bring it to the notice of the trainees in the beginning of the programme so that he or she can direct the efforts towards the attainment of these competencies.