Section 2(2)(b) in The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

[Cites 0, Cited by 33] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(b) in The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

(b)every person in respect of whom an order of detention has been made under the Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 (52 of 1974):

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Union of India - Subsection

Section 2(2)(b) in The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976