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State of West Bengal - Section

Section 24 in West Bengal Municipal (Employees' Service) Rules, 2010

24. Fixing the day of retirement and the date for making over charge if the due date falls in a holiday

.— If the date of retirement of an employee falls on a holiday or one of a series of holidays, he may, with permission of the Head of the Department or the Office make over charge of his office in the afternoon of the last working day, but he will be deemed to have retired on the due date of his retirement.