Section 2(21)(g) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

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State of Uttar Pradesh - Subsection

Section 2(21)(g) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

(g)Pargana Sokteshgarh and the villages mentioned in lists 'A' and 'B' of Schedule VI of the Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950, in hilly parts of Parganas Ahraura and Bhagat of Tahsil Chuaar in Mirzapur district; and

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State of Uttar Pradesh - Subsection

Section 2(21)(g) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960