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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(10) in National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Regulations, 2019

(10)The conveyance deed or authorisation slip, as the case may be, shall be issued for residential purpose only irrespective of current use of the property.