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[Cites 2, Cited by 0]

Delhi High Court - Orders

Overseas Polymers Pvt. Ltd vs Bharat Foam Udyog Private Ltd on 24 January, 2023

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~C-18 & C-20
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CO.PET. 283/2016, CO.APPL. 1221-1222/2016, CO.APPL.
                               3909/2016, CO.APPL. 4151/2016, CO.APPL. 4746/2016, CO.APPL.
                               376/2017, CO.APPL. 1243/2017, CO.APPL. 1246/2017, CO.APPL.
                               1253/2017, CO.APPL. 1931/2017, CO.APPL. 170-171/2018,
                               CO.APPL. 183/2018, CO.APPL. 185/2018, CO.APPL. 592/2018,
                               CO.APPL. 660/2018, CO.APPL. 664/2018, CO.APPL. 876/2018,
                               CO.APPL. 139-140/2019, CO.APPL. 306/2019, CO.APPL. 479/2019,
                               CO.APPL. 568/2019, CO.APPL. 260-261/2020, CO.APPL. 740/2020,
                               CO.APPL. 230/2021, CO.APPL. 264-267/2021, CO.APPL. 277/2021
                               & OLR 300/2016(1)

                               OVERSEAS POLYMERS PVT. LTD.                    ..... Petitioner
                                                Through:

                                                versus

                               BHARAT FOAM UDYOG PRIVATE LTD.                ..... Respondent
                                                Through:   Mr. Kunal Sharma and Mr. Subhendu
                                                           Bhattacharya, Advocates for OL.
                                                           Mr. Arjun Nanda, Advocate for CA
                                                           740/2020.
                                                           Mr. Pradeep Aggarwal, Advocate for
                                                           Propounder.

                          +    CO.PET. 3/2022
                               ADARSH JAIN & ANR.                             ..... Petitioners
                                                Through:   Mr. Bharat Arora and Mr. Lakshay
                                                           Reheja, Advocates for P-2

                                                versus

                               BHARAT FOAM UDYOG PVT LTD IN PROVISIONAL
                               LIQUIDATION THROUGH THE OFFICIAL LIQUIDATOR



Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:24.01.2023
20:35:18
                                                                                        ..... Respondent
                                                    Through:     Mr. Kunal Sharma and Mr. Subhendu
                                                                 Bhattacharya, Advocates for OL.
                                                                 Ms. Shiva Lakshmi Rawat, CGSC
                                                                 with Ms. Srishti Rawat, Advocate for
                                                                 R-Regional Director.

                                CORAM:
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                    ORDER

% 24.01.2023

1. Counsel for parties state that the scheme for revival under Section 391 and 393 of the Companies Act, 1956 is feasible and accordingly, the scheme can be sanctioned on the next date.

2. List on 31st January, 2023.

SANJEEV NARULA, J JANUARY 24, 2023 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:24.01.2023 20:35:18