Delhi High Court - Orders
Overseas Polymers Pvt. Ltd vs Bharat Foam Udyog Private Ltd on 24 January, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~C-18 & C-20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 283/2016, CO.APPL. 1221-1222/2016, CO.APPL.
3909/2016, CO.APPL. 4151/2016, CO.APPL. 4746/2016, CO.APPL.
376/2017, CO.APPL. 1243/2017, CO.APPL. 1246/2017, CO.APPL.
1253/2017, CO.APPL. 1931/2017, CO.APPL. 170-171/2018,
CO.APPL. 183/2018, CO.APPL. 185/2018, CO.APPL. 592/2018,
CO.APPL. 660/2018, CO.APPL. 664/2018, CO.APPL. 876/2018,
CO.APPL. 139-140/2019, CO.APPL. 306/2019, CO.APPL. 479/2019,
CO.APPL. 568/2019, CO.APPL. 260-261/2020, CO.APPL. 740/2020,
CO.APPL. 230/2021, CO.APPL. 264-267/2021, CO.APPL. 277/2021
& OLR 300/2016(1)
OVERSEAS POLYMERS PVT. LTD. ..... Petitioner
Through:
versus
BHARAT FOAM UDYOG PRIVATE LTD. ..... Respondent
Through: Mr. Kunal Sharma and Mr. Subhendu
Bhattacharya, Advocates for OL.
Mr. Arjun Nanda, Advocate for CA
740/2020.
Mr. Pradeep Aggarwal, Advocate for
Propounder.
+ CO.PET. 3/2022
ADARSH JAIN & ANR. ..... Petitioners
Through: Mr. Bharat Arora and Mr. Lakshay
Reheja, Advocates for P-2
versus
BHARAT FOAM UDYOG PVT LTD IN PROVISIONAL
LIQUIDATION THROUGH THE OFFICIAL LIQUIDATOR
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:24.01.2023
20:35:18
..... Respondent
Through: Mr. Kunal Sharma and Mr. Subhendu
Bhattacharya, Advocates for OL.
Ms. Shiva Lakshmi Rawat, CGSC
with Ms. Srishti Rawat, Advocate for
R-Regional Director.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 24.01.2023
1. Counsel for parties state that the scheme for revival under Section 391 and 393 of the Companies Act, 1956 is feasible and accordingly, the scheme can be sanctioned on the next date.
2. List on 31st January, 2023.
SANJEEV NARULA, J JANUARY 24, 2023 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:24.01.2023 20:35:18