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Calcutta High Court (Appellete Side)

Pg (Mohanlal Saraf vs Union Of India & Ors.) on 16 April, 2014

Author: Dipankar Datta

Bench: Dipankar Datta

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24   16.04.2014

W.P.10747(W) of 2014 pg (Mohanlal Saraf vs. Union of India & Ors.) Mr. Debamitra Adhikari.....for the petitioner Since service is not complete, list this writ petition in the monthly list of May, 2014 under the heading 'Motion'.

(DIPANKAR DATTA,J.)