Calcutta High Court (Appellete Side)
Pg (Mohanlal Saraf vs Union Of India & Ors.) on 16 April, 2014
Author: Dipankar Datta
Bench: Dipankar Datta
1 24 16.04.2014
W.P.10747(W) of 2014 pg (Mohanlal Saraf vs. Union of India & Ors.) Mr. Debamitra Adhikari.....for the petitioner Since service is not complete, list this writ petition in the monthly list of May, 2014 under the heading 'Motion'.
(DIPANKAR DATTA,J.)