Bombay High Court
Pratham Varadvinayak Developers Llp vs Azad Nagar Shiv Sagar Co Operative ... on 11 September, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
ssp 604 CHSL 1141 OF 2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS (L) NO.1141 OF 2018
IN
ARBITRATION PETITION NO.141 OF 2017
Pratham Varadvinayak Developers LLP ... Applicant/Petitioner
versus
Azad Nagar Shiv Sagar Co-op. Hsg.
Soc. Ltd. And Ors. ... Respondents
WITH
NOTICE OF MOTION (L) NO.838 OF 2018
IN
ARBITRATION PETITION NO.141 OF 2017
Pratham Varadvinayak Developers LLP ... Applicant/Petitioner
versus
Azad Nagar Shiv Sagar Co-op. Hsg.
Soc. Ltd. And Ors. ... Respondents
Mr. Vikramjit Garewal with Mr. Jugal Kanani I/by M/s. IC Legal, for Petitioner.
Ms. Madhura Kulkarni I/by M/s. Chitnis and Co., for Respondent NO.1.
M/s. Disha Karambar and Associates, for Respondent Nos.6A and 6C.
Mr. Rohan Cama, Amicus Curiae, present.
Mr. D.N.Kher, OSD Court Receiver, present.
CORAM: S.J. KATHAWALLA, J.
DATE: 11th SEPTEMBER, 2018 P.C.:
A copy of the Agreement handed over by the parties is taken on record and marked 'X' for identification. The same is accepted and the Court Receiver shall execute the same pursuant to the order dated 13 th August, 2018. It is clarified that the Court Receiver shall not be held liable for any representation made in the said 1/2 ssp 604 CHSL 1141 OF 2018.doc Agreement and for action taken by the Court Receiver pursuant to the order passed by this Court dated 13th August, 2018.
( S.J.KATHAWALLA, J. )
Digitally signed
Swaroop by Swaroop
Sharad Phadke
Sharad Date:
Phadke 2018.09.15
10:50:35 +0530
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