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Chattisgarh High Court

Smt.Manju Devi vs Smt.Kalawati Devi 44 Sa/428/2005 ... on 10 July, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                        FA No. 219 of 2006

             Smt. Manju Devi Versus Smt. Kalawati Devi




10/07/2018

Shri Chakresh Tiwari, Advocate appears on behalf of Shri B.P. Sharma, Advocate for the appellant and prays for time.

As prayed, list the matter on 13.7.2018.

Sd/-

Judge (Prashant Kumar Mishra) Barve